Smt. Asha Rai vs State Of U.P. And Others
2012 Latest Caselaw 5603 ALL

Citation : 2012 Latest Caselaw 5603 ALL
Judgement Date : 9 November, 2012

Allahabad High Court

Smt. Asha Rai vs State Of U.P. And Others on 9 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 56035 of 2011
 

 
Petitioner :- Smt. Asha Rai
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Onkar Nath,Raj Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Correction Application.

The application is allowed. In the order dated 26.9.2011, in place of Senior Superintendent of Police, Varanasi, Superintendent of Police, Fatehpur be substituted and the petitioner may be permitted to make necessary correction in the array of the party.

Order Date :- 9.11.2012

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