Manoj Kumar & Others vs State Of U.P. & Others
2012 Latest Caselaw 5599 ALL

Citation : 2012 Latest Caselaw 5599 ALL
Judgement Date : 9 November, 2012

Allahabad High Court

Manoj Kumar & Others vs State Of U.P. & Others on 9 November, 2012

Bench: Ravindra Singh, Anil Kumar Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16487 of 2012
 

 
Petitioner :- Manoj Kumar & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Anees Ahmad
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

List revised. The learned counsel for the petitioner is not present.

List on 3.12.2012 alongwith criminal misc. writ petition no. 13048 of 2012.

Order Date :- 9.11.2012

N.A.

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