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C/M Gandhi Smarak Dev Nagri Inter ... vs State Of U.P.And Others
2012 Latest Caselaw 5597 ALL

Citation : 2012 Latest Caselaw 5597 ALL
Judgement Date : 9 November, 2012

Allahabad High Court
C/M Gandhi Smarak Dev Nagri Inter ... vs State Of U.P.And Others on 9 November, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 59539 of 2012
 

 
Petitioner :- C/M Gandhi Smarak Dev Nagri Inter College,Parikshit Garh
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- N.L.Pandey,Suyash Pandey
 
Respondent Counsel :- C.S.C.,S.P.Singh
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos.1, 2, 3 and 4. Issue notice to respondent Nos.5 and 6. Sri S.P. Singh, Advocate has entered appearance on behalf of respondent Nos. 7 and 8.

Each one of the respondents is accorded one month's time to file counter affidavit. Rejoinder affidavit may be filed within next one week.

List this writ petition on 02.01.2013.

Order Date :- 9.11.2012

SRY

 

 

 
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