Uma Pandey And Others vs State Of U.P. And Others
2012 Latest Caselaw 5584 ALL

Citation : 2012 Latest Caselaw 5584 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Uma Pandey And Others vs State Of U.P. And Others on 8 November, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 58880 of 2012
 

 
Petitioner :- Uma Pandey And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Radha Kant Ojha
 
Respondent Counsel :- C.S.C.,A.K. Yadav
 

 
Hon'ble V.K. Shukla,J.

Put up this case on 21.11.2012.

By that time, Sri A.K. Yadav, Advocate is directed to obtain necessary instructions qua the provisions of roster which has been made applicable for female teachers. Instructions may also be obtained in reference to paragraph 16 of the writ petition. Coupled with this details be also furnished by way of instructions as to whether strictly on merits and as per choice transfers have been effectuated or not.

Order Date :- 8.11.2012

SRY

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