Rahul Singh vs State Of U.P. & Others
2012 Latest Caselaw 5582 ALL

Citation : 2012 Latest Caselaw 5582 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Rahul Singh vs State Of U.P. & Others on 8 November, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 41178 of 2012
 

 
Petitioner :- Rahul Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- K. N. Rai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The title of petitioner as "Rahul Sinha" in the judgment dated 23.08.2012 written at the top just below the number of the writ petition, is directed to be substituted by the title "Rahul Singh"

Order Date :- 8.11.2012

SRY

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