Smt. Shanti Devi vs State Of U.P. & Others
2012 Latest Caselaw 5580 ALL

Citation : 2012 Latest Caselaw 5580 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Smt. Shanti Devi vs State Of U.P. & Others on 8 November, 2012

Bench: Sabhajeet Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- WRIT - C No. - 43065 of 1999
 

 
Petitioner :- Smt. Shanti Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rajendra Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sabhajeet Yadav,J.

List has been revised. No one appears to press this petition. Writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 8.11.2012

Iss

Download the LatestLaws.com Mobile App