Devendra (Kumar Verm) @ Guddu @ ... vs State Of U.P.
2012 Latest Caselaw 5577 ALL

Citation : 2012 Latest Caselaw 5577 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Devendra (Kumar Verm) @ Guddu @ ... vs State Of U.P. on 8 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7134 of 2012
 

 
Petitioner :- Devendra (Kumar Verm) @ Guddu @ Dhrupendra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Arvind K. Verma
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Offence appears to be against public.

Let counter affidavit be filed.

List after three weeks.

Order Date :- 8.11.2012

A.Nigam

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