Smt.Kiran Srivastava vs Union Of India Through ...
2012 Latest Caselaw 5576 ALL

Citation : 2012 Latest Caselaw 5576 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Smt.Kiran Srivastava vs Union Of India Through ... on 8 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7132 of 2012
 

 
Petitioner :- Smt.Kiran Srivastava
 
Respondent :- Union Of India Through N.C.B.,Lucknow
 
Petitioner Counsel :- R.P. Misra-Ii,Anil Kumar Jaiswal
 
Respondent Counsel :- J.S. Tomar
 

 
Hon'ble Ajai Lamba,J.

It appears that bail application of Dhirendra Kumar Singh (co-accused), Case Bail No.3380 of 2012 is pending adjudication.

Let this application for bail be listed alongwith the said case.

In the meantime, counter affidavit be also filed.

Order Date :- 8.11.2012

A.Nigam

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