State Of U.P. vs Dharm Singh @ Bhallu & Others
2012 Latest Caselaw 5571 ALL

Citation : 2012 Latest Caselaw 5571 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

State Of U.P. vs Dharm Singh @ Bhallu & Others on 8 November, 2012

Bench: Ravindra Singh, Anil Kumar Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- GOVERNMENT APPEAL No. - 4408 of 2012
 

 
Petitioner :- State Of U.P.
 
Respondent :- Dharm Singh @ Bhallu & Others
 
Petitioner Counsel :- A.G.A.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

Heard the learned A.G.A.

Summon the lower court record within a period of six weeks from today

List for order on 15.1.2013

Order Date :- 8.11.2012

N.A.

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