Vimal Kumar Mishra vs State Of U.P. & Others
2012 Latest Caselaw 5568 ALL

Citation : 2012 Latest Caselaw 5568 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Vimal Kumar Mishra vs State Of U.P. & Others on 8 November, 2012

Bench: Ravindra Singh, Anil Kumar Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 413 of 2012
 

 
Petitioner :- Vimal Kumar Mishra
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ratnesh Kumar Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

Heard the learned counsel for the appellant and the A.G.A.

Connect with criminal appeal no. 3665 of 2012 and 3694 of 2012.

Summon the lower court record within a period of six weeks from today

List for order on 15.1.2013.

Order Date :- 8.11.2012

N.A.

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