Maqsodurrahman vs State Of U.P.
2012 Latest Caselaw 5566 ALL

Citation : 2012 Latest Caselaw 5566 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Maqsodurrahman vs State Of U.P. on 8 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7126 of 2012
 

 
Petitioner :- Maqsodurrahman
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Kapil Misra,Anurag Tiwari
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

The Court has been informed that the case of co-accused Dhananjay, Crl. Misc. Case No.6403 (B) of 2012, has been listed on 29.9.2012.

Let this case be listed alongwith the above said case.

Order Date :- 8.11.2012

A.Nigam

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