Ratan Singh vs The Addl. Collector (Adm) Agra And ...
2012 Latest Caselaw 5565 ALL

Citation : 2012 Latest Caselaw 5565 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Ratan Singh vs The Addl. Collector (Adm) Agra And ... on 8 November, 2012

Bench: Sabhajeet Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- WRIT - C No. - 42954 of 1999
 

 
Petitioner :- Ratan Singh
 
Respondent :- The Addl. Collector (Adm) Agra And Others
 
Petitioner Counsel :- Rajul Bhargava
 
Respondent Counsel :- C.S.C.,Anuj Kumar
 

 
Hon'ble Sabhajeet Yadav,J.

List has been revised. No one appears to press this petition. Writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 8.11.2012

Iss

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