Smt. Sunita Devi vs State Of U.P.And Others
2012 Latest Caselaw 5560 ALL

Citation : 2012 Latest Caselaw 5560 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Smt. Sunita Devi vs State Of U.P.And Others on 8 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 54769 of 2012
 

 
Petitioner :- Smt. Sunita Devi
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- B.R.Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

On the request of learned Standing Counsel, put up on 21.11.2011 as fresh to seek instruction.

Order Date :- 8.11.2012

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