Mr.Mirza Arif Beg vs State Of U.P.Through ...
2012 Latest Caselaw 5554 ALL

Citation : 2012 Latest Caselaw 5554 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Mr.Mirza Arif Beg vs State Of U.P.Through ... on 8 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7135 of 2012
 

 
Petitioner :- Mr.Mirza Arif Beg
 
Respondent :- State Of U.P.Through A.T.S.U.P.,Lucknow
 
Petitioner Counsel :- R.P. Misra-Ii,Anil Kumar Jaiswal
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

State counsel prays for time, as he has not received any instructions in the case.

List after three weeks.

Let counter affidavit be filed by the next date of listing in view of nature of offence.

Order Date :- 8.11.2012

A.Nigam

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