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Ravindra Singh vs State Of U.P. & Others
2012 Latest Caselaw 5529 ALL

Citation : 2012 Latest Caselaw 5529 ALL
Judgement Date : 7 November, 2012

Allahabad High Court
Ravindra Singh vs State Of U.P. & Others on 7 November, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 3674 of 2012
 

 
Petitioner :- Ravindra Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Radha Kant Ojha,B.K. Mishra
 
Respondent Counsel :- C.S.C.,A.K. Singh,G.S. Maurya,M.D. Mishra
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list along with record of writ petition No.38701 of 2010, Umesh Chandra Upadhyaya vs. State of U.P. and others, as well, showing the names of respective counsel along with cause title.

Order Date :- 7.11.2012

SRY

 

 

 
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