Kallu vs State Of U.P. & Others
2012 Latest Caselaw 5506 ALL

Citation : 2012 Latest Caselaw 5506 ALL
Judgement Date : 6 November, 2012

Allahabad High Court

Kallu vs State Of U.P. & Others on 6 November, 2012

Bench: Sanjay Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 38389 of 2008
 
Petitioner :- Kallu
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rajeev Sisodia,Atul Sisodia
 
Respondent Counsel :- C.S.C.,Anuj Kumar
 

 
Hon'ble Sanjay Misra,J.

Cause list has been revised. None appears on behalf of the petitioner to press this petition. There is no illness slip nor any mention to pass over the matter today. Learned Standing Counsel for the respondents is present. It is accordingly dismissed for non prosecution.

Interim order, if any, is vacated.

No order is passed as to costs.

Order Date :- 6.11.2012

Pravin

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