Jitendra Nath Tripathi vs B.H.U., Varanasi And Ors
2012 Latest Caselaw 5501 ALL

Citation : 2012 Latest Caselaw 5501 ALL
Judgement Date : 6 November, 2012

Allahabad High Court

Jitendra Nath Tripathi vs B.H.U., Varanasi And Ors on 6 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 25100 of 1998
 

 
Petitioner :- Jitendra Nath Tripathi
 
Respondent :- B.H.U., Varanasi And Ors
 
Petitioner Counsel :- A.P. Sahi,G.K. Singh,V.K.Singh
 
Respondent Counsel :- V.K. Upadhyay,Ajit Kumar Singh,S.C.
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri V.K. Singh, Advocate.

Order Date :- 6.11.2012

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