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Rajesh Tewari @ Lovely Tewari @ ... vs State Of U.P.
2012 Latest Caselaw 5497 ALL

Citation : 2012 Latest Caselaw 5497 ALL
Judgement Date : 6 November, 2012

Allahabad High Court
Rajesh Tewari @ Lovely Tewari @ ... vs State Of U.P. on 6 November, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6980 of 2012
 

 
Petitioner :- Rajesh Tewari @ Lovely Tewari @ Kuldeep Tewari
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Kunwar R.P.Singh,Abhishek Yadav
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

There are allegations of firing on police party.

Let counter affidavit be filed.

List after three weeks.

Order Date :- 6.11.2012

A.Nigam

 

 

 
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