Citation : 2012 Latest Caselaw 5494 ALL
Judgement Date : 6 November, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6982 of 2012 Petitioner :- Neeraj Kumar And Another Respondent :- State Of U.P. Petitioner Counsel :- B.P.Nigam Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned State counsel prays for time.
List after three weeks.
Order Date :- 6.11.2012
A.Nigam
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