Kamlesh Kumar vs State Of U.P.
2012 Latest Caselaw 5477 ALL

Citation : 2012 Latest Caselaw 5477 ALL
Judgement Date : 5 November, 2012

Allahabad High Court

Kamlesh Kumar vs State Of U.P. on 5 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6946 of 2012
 

 
Petitioner :- Kamlesh Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajeev Kumar Saxena
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Supplementary affidavit is not page-marked.

List after two weeks.

In the meantime, let the error be corrected.

Order Date :- 5.11.2012

A.Nigam

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