Citation : 2012 Latest Caselaw 5471 ALL
Judgement Date : 5 November, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6944 of 2012 Petitioner :- Rakesh Kumar Chaurasia (Second Bail) Respondent :- The State Of U.P. Petitioner Counsel :- K.K.Srivastava,Sumesh Srivastava Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
This is second application for bail.
The first application for bail has been dismissed vide order dated 19.3.2012 passed by a Co-ordinate Bench (Shri Narain Shukla, J.).
Let this application be placed before the same Bench, after obtaining orders from the Hon'ble Chief Justice/Senior Judge.
Order Date :- 5.11.2012
A.Nigam
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