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Distt. Co-Op. Bank Thru' Its ... vs Smt. Sudha Rani Saxena
2012 Latest Caselaw 2438 ALL

Citation : 2012 Latest Caselaw 2438 ALL
Judgement Date : 31 May, 2012

Allahabad High Court
Distt. Co-Op. Bank Thru' Its ... vs Smt. Sudha Rani Saxena on 31 May, 2012
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 54177 of 2002
 

 
Petitioner :- Distt. Co-Op. Bank Thru' Its Secretary/General Manager
 
Respondent :- Smt. Sudha Rani Saxena
 
Petitioner Counsel :- H.R. Mishra
 
Respondent Counsel :- R.K. Shukla,S.C.,Triloki Nath
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Allowed.

Proceedings pending before the Labour/Industrial Tribunal is quashed.  

For detailed orders see my order of date passed on separate sheets of paper (seven pages) in the connected Civil Misc. Writ Petition No. 49561 of 2002 (Brahmawarta Commercial Cooperative Bank Ltd., Kanpur versus Presiding Officer, Industrial Tribunal III, U.P. Kanpur).

Order Date :- 31.5.2012

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