Shashank @ Shyamu vs The State Of U.P Thru Principal ...
2012 Latest Caselaw 2435 ALL

Citation : 2012 Latest Caselaw 2435 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Shashank @ Shyamu vs The State Of U.P Thru Principal ... on 31 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 3053 of 2012
 

 
Petitioner :- Shashank @ Shyamu
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors.
 
Petitioner Counsel :- B.L Mishra
 
Respondent Counsel :- Govt. Advocate,Suresh Chandra Pandey
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

This case has wrongly been shown under Chapter 12 Rule IV in the cause list.

Short counter affidavit has been filed by learned A.G.A.

Counsel for the petitioner may file rejoinder affidavit.

List in the month of July, 2012.

Interim order will continue till the next date of listing.

Order Date :- 31.5.2012

S. Kumar

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