Rohan Singh vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 2433 ALL

Citation : 2012 Latest Caselaw 2433 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Rohan Singh vs State Of U.P. Thru Secy. And Others on 31 May, 2012

Bench: Sheo Kumar Singh, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - C No. - 28007 of 2012
 

 
Petitioner :- Rohan Singh
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- R.P.S. Chauhan
 
Respondent Counsel :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Put up before another Bench, tomorrow, as fresh, after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 31.5.2012

M.A.A.

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