Tahir Khan And Anr. vs The State Of U.P Thru Principal ...
2012 Latest Caselaw 2431 ALL

Citation : 2012 Latest Caselaw 2431 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Tahir Khan And Anr. vs The State Of U.P Thru Principal ... on 31 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 4290 of 2011
 

 
Petitioner :- Tahir Khan And Anr.
 
Respondent :- The State Of U.P Thru Principal Secy., Home., And Anr.
 
Petitioner Counsel :- Raj Vikram Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

A perusal of order dated 15.11.2011 indicates that a Co-ordinate Bench of this Court (Sudhir Kumar Saxena, J.) has considered the facts and circumstances of this case.

It would be judicially appropriate for the same Bench to hear this petition.

Let this case be placed before the same Bench after obtaining orders from Hon'ble the Chief Justice/Senior Judge.

Order Date :- 31.5.2012

A.Nigam

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