Rakesh Kumar Singh vs The State Of U.P.
2012 Latest Caselaw 2429 ALL

Citation : 2012 Latest Caselaw 2429 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Rakesh Kumar Singh vs The State Of U.P. on 31 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 774 of 2012
 

 
Petitioner :- Rakesh Kumar Singh
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- S.R Rizvi,Rakesh Kumar Mauyra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Admit.

Issue notice.

Summon the lower court record.

List in the month of July, 2012.

In the mean time, learned A.G.A. may file counter affidavit.

Order Date :- 31.5.2012

S. Kumar

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