Ram Kukmari vs State Of U.P. & Another
2012 Latest Caselaw 2428 ALL

Citation : 2012 Latest Caselaw 2428 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Ram Kukmari vs State Of U.P. & Another on 31 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 768 of 2012
 

 
Petitioner :- Ram Kukmari
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Dinesh Upadhyay
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Issue notice to respondent no.2 returnable at an early date.

List after service.

Order Date :- 31.5.2012

S. Kumar

Download the LatestLaws.com Mobile App