Neeraj Kumar Gupta vs The State Of U.P And Anr.
2012 Latest Caselaw 2427 ALL

Citation : 2012 Latest Caselaw 2427 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Neeraj Kumar Gupta vs The State Of U.P And Anr. on 31 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1905 of 2012
 

 
Petitioner :- Neeraj Kumar Gupta
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Shishir Pradhan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Issue notice to respondent no.2, returnable on 14.8.2012.

Order Date :- 31.5.2012

A.Nigam

Download the LatestLaws.com Mobile App