Sufi Ash Mohammad And Anr. vs The Addl. Distt Judge. Ii. ...
2012 Latest Caselaw 2426 ALL

Citation : 2012 Latest Caselaw 2426 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Sufi Ash Mohammad And Anr. vs The Addl. Distt Judge. Ii. ... on 31 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1896 of 2012
 

 
Petitioner :- Sufi Ash Mohammad And Anr.
 
Respondent :- The Addl. Distt Judge. Ii. Balrampur And Ors.
 
Petitioner Counsel :- Nilaya Gupta
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner contends that let this petition be dismissed as withdrawn with liberty to file a fresh petition without impleading unnecessary and irrelevant parties.

The petition is dismissed with liberty as prayed for.

Order Date :- 31.5.2012

A.Nigam

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