Ram Gopal & Another vs State Of U.P. Through Secy. Home ...
2012 Latest Caselaw 2421 ALL

Citation : 2012 Latest Caselaw 2421 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Ram Gopal & Another vs State Of U.P. Through Secy. Home ... on 31 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 3696 of 2012
 

 
Petitioner :- Ram Gopal & Another
 
Respondent :- State Of U.P. Through Secy. Home Deptt. Of Civil Sectt.& Ors
 
Petitioner Counsel :- F.A. Osmany
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Steps has been taken by learned counsel for the petitioner.

Issue notice to Respondent No. 4.

List in the month of July, 2012.

Interim order will continue till the next date of listing.

Order Date :- 31.5.2012

S. Kumar

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