Km. Neha vs Mohammad Yaseen And Others
2012 Latest Caselaw 2420 ALL

Citation : 2012 Latest Caselaw 2420 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Km. Neha vs Mohammad Yaseen And Others on 31 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2295 of 2012
 

 
Petitioner :- Km. Neha
 
Respondent :- Mohammad Yaseen And Others
 
Petitioner Counsel :- Sanjay Kumar Sharma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Admit.

Issue notice.

Order Date :- 31.5.2012

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