Distt. Cooperative Bank ... vs Appellate Authority Under The ...
2012 Latest Caselaw 2418 ALL

Citation : 2012 Latest Caselaw 2418 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Distt. Cooperative Bank ... vs Appellate Authority Under The ... on 31 May, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 5874 of 2002
 

 
Petitioner :- Distt. Cooperative Bank Shahjahanpur Ngabad Etawah
 
Respondent :- Appellate Authority Under The Payment Of Gratuity Act 1972
 
Petitioner Counsel :- H.R. Mishra
 
Respondent Counsel :- C.S.C.,V.K. Dixit
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Allowed.

Proceedings pending before the Labour/Industrial Tribunal is quashed.

For detailed orders see my order of date passed on separate sheets of paper (seven pages) in the connected Civil Misc. Writ Petition No. 49561 of 2002 (Brahmawarta Commercial Cooperative Bank Ltd., Kanpur versus Presiding Officer, Industrial Tribunal III, U.P. Kanpur).

Order Date :- 31.5.2012

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