Brahmawarta Commercial Coop. ... vs Presiding Officer Labour Court & ...
2012 Latest Caselaw 2413 ALL

Citation : 2012 Latest Caselaw 2413 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Brahmawarta Commercial Coop. ... vs Presiding Officer Labour Court & ... on 31 May, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 49558 of 2002
 

 
Petitioner :- Brahmawarta Commercial Coop. Bank Ltd. Thru' Secy./G.M.
 
Respondent :- Presiding Officer Labour Court & Another
 
Petitioner Counsel :- H.R. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Allowed.

Proceedings pending before the Labour/Industrial Tribunal is quashed.

For detailed orders see my order of date passed on separate sheets of paper (seven pages) in the connected Civil Misc. Writ Petition No. 49561 of 2002 (Brahmawarta Commercial Cooperative Bank Ltd., Kanpur versus Presiding Officer, Industrial Tribunal III, U.P. Kanpur).

Order Date :- 31.5.2012

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