Krishna Murari Dubey vs Zamila And Others
2012 Latest Caselaw 2407 ALL

Citation : 2012 Latest Caselaw 2407 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Krishna Murari Dubey vs Zamila And Others on 31 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1678 of 2012
 

 
Petitioner :- Krishna Murari Dubey
 
Respondent :- Zamila And Others
 
Petitioner Counsel :- Rajeev Misra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. TIME EXTENSION APPLICATION NO. 172181 OF 2012.

As prayed, two weeks and no more is allowed to comply with the order dated 26.4.2012.

The application is disposed of.

Order Date :- 31.5.2012

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