The Oriental Insurance Company ... vs Sri Sanjay Yadav And Others
2012 Latest Caselaw 2403 ALL

Citation : 2012 Latest Caselaw 2403 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

The Oriental Insurance Company ... vs Sri Sanjay Yadav And Others on 31 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 819 of 2012
 

 
Petitioner :- The Oriental Insurance Company Ltd.
 
Respondent :- Sri Sanjay Yadav And Others
 
Petitioner Counsel :- Ashutosh Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. DELAY CONDONATION APPLICATION NO. 172276 OF 2012.

Issue notice.

Order Date :- 31.5.2012

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