Vijay & Others vs State Of U.P. Thru. Secy. Home ...
2012 Latest Caselaw 2399 ALL

Citation : 2012 Latest Caselaw 2399 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Vijay & Others vs State Of U.P. Thru. Secy. Home ... on 31 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 952 of 2012
 

 
Petitioner :- Vijay & Others
 
Respondent :- State Of U.P. Thru. Secy. Home Deptt. U.P. Lko & Others
 
Petitioner Counsel :- Ram Prakash Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Learned counsel for the petitioner states that this writ petition has become infructuous.

Accordingly, petition is dismissed as infructuous.

Interim order, if any, is vacated.

Order Date :- 31.5.2012

S. Kumar

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