Abdul Latif And Anr. vs The State Of U.P Thru Secy., Home ...
2012 Latest Caselaw 2397 ALL

Citation : 2012 Latest Caselaw 2397 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Abdul Latif And Anr. vs The State Of U.P Thru Secy., Home ... on 31 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 3539 of 2012
 

 
Petitioner :- Abdul Latif And Anr.
 
Respondent :- The State Of U.P Thru Secy., Home Deptt., And Ors.
 
Petitioner Counsel :- Moti Chand Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Counsel for the petitioner is allowed 24 hours time to take steps.

Learned A.G.A. has filed counter affidavit.

List in the month of July, 2012.

Interim order will continue till the next date of listing.

Order Date :- 31.5.2012

S. Kumar

Download the LatestLaws.com Mobile App