Mehi Lal And 2 Ors. vs The State Of U.P.
2012 Latest Caselaw 2395 ALL

Citation : 2012 Latest Caselaw 2395 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Mehi Lal And 2 Ors. vs The State Of U.P. on 31 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 677 of 2007
 

 
Petitioner :- Mehi Lal And 2 Ors.
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Sulabh Kr. Srivastava,Ashok Pandey,K.N. Misra,Rohit Tripathi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List in the first week of July, 2012 for final hearing alongwith bail application.

Order Date :- 31.5.2012

S. Kumar

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