Lekh Ram And Another. vs Sub-Divisional ...
2012 Latest Caselaw 2394 ALL

Citation : 2012 Latest Caselaw 2394 ALL
Judgement Date : 31 May, 2012

Allahabad High Court

Lekh Ram And Another. vs Sub-Divisional ... on 31 May, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- U/S 482/378/407 No. - 1401 of 2003
 

 
Petitioner :- Lekh Ram And Another.
 
Respondent :- Sub-Divisional Magistrate/Pargana Magistrate,Tehsil Sandila
 
Petitioner Counsel :- Amod Kumar Mishra
 
Respondent Counsel :- Govt.Advocate,Hari Om Dwivedi
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list.

None is present for the applicants to press this application under Section 482 Cr.P.C., therefore, the same is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 31.5.2012

M/A.

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