Neeraj Soni & Ors. vs State Of U.P. & Another
2012 Latest Caselaw 2370 ALL

Citation : 2012 Latest Caselaw 2370 ALL
Judgement Date : 30 May, 2012

Allahabad High Court

Neeraj Soni & Ors. vs State Of U.P. & Another on 30 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 210 of 2010
 

 
Petitioner :- Neeraj Soni & Ors.
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Vinay Kumar Verma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

As per report of Mediators, mediation proceedings have been completed and settlement agreement has been accepted by both the parties.

List in IInd week of August, 2012.

Further proceedings in the case shall remain stayed till the next date of hearing.

Order Date :- 30.5.2012

A.Nigam

Download the LatestLaws.com Mobile App