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C/M Pt.Raja Ram Tewari Inter ... vs State Of U.P.Through Secretary ...
2012 Latest Caselaw 2368 ALL

Citation : 2012 Latest Caselaw 2368 ALL
Judgement Date : 30 May, 2012

Allahabad High Court
C/M Pt.Raja Ram Tewari Inter ... vs State Of U.P.Through Secretary ... on 30 May, 2012
Bench: Shri Narayan Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE SINGLE No. - 2600 of 1992
 

 
Petitioner :- C/M Pt.Raja Ram Tewari Inter College Thru Manager (Non Stat
 
Respondent :- State Of U.P.Through Secretary Secondary Education & 2 Ors
 
Petitioner Counsel :- D.C.Mukherjee
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

Case  called out. None responds on behalf of the petitioner. Accordingly writ petition is dismissed for non prosecution. 

Order Date :- 30.5.2012

Tripathi

 

 

 
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