Sher Singh vs State Of U.P. & Others
2012 Latest Caselaw 2366 ALL

Citation : 2012 Latest Caselaw 2366 ALL
Judgement Date : 30 May, 2012

Allahabad High Court

Sher Singh vs State Of U.P. & Others on 30 May, 2012

Bench: Devendra Pratap Singh, Anurag Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 6671 of 2012
 

 
Petitioner :- Sher Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Upendra Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devendra Pratap Singh,J.

Hon'ble Anurag Kumar,J.

Learned AGA may file counter affidavit by the next date.

It is made clear that if no counter affidavit is filed, the writ petition itself will be finally disposed off.

List in the week commencing 9th of July 2012.

Order Date :- 30.5.2012

PKG

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