United India Insurance Company ... vs Smt. Indrawati And Others
2012 Latest Caselaw 2364 ALL

Citation : 2012 Latest Caselaw 2364 ALL
Judgement Date : 30 May, 2012

Allahabad High Court

United India Insurance Company ... vs Smt. Indrawati And Others on 30 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2274 of 2012
 

 
Petitioner :- United India Insurance Company Ltd.
 
Respondent :- Smt. Indrawati And Others
 
Petitioner Counsel :- Rajeev Ojha
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

List in second week of July, 2012.

Order Date :- 30.5.2012

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