Rakendra vs Smt. Malo Devi And Others
2012 Latest Caselaw 2362 ALL

Citation : 2012 Latest Caselaw 2362 ALL
Judgement Date : 30 May, 2012

Allahabad High Court

Rakendra vs Smt. Malo Devi And Others on 30 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 810 of 2012
 

 
Petitioner :- Rakendra
 
Respondent :- Smt. Malo Devi And Others
 
Petitioner Counsel :- A.K.S. Bais
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. DELAY CONDONATION APPLICATION.

Issue notice.

The appellants may take steps to serve the respondents by ordinary post as well as by registered post.

List in week commencing 16.7.2012.

Order Date :- 30.5.2012

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