Babu Lal vs District Magistrate, Pratapgarh ...
2012 Latest Caselaw 2335 ALL

Citation : 2012 Latest Caselaw 2335 ALL
Judgement Date : 29 May, 2012

Allahabad High Court

Babu Lal vs District Magistrate, Pratapgarh ... on 29 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 756 of 2012
 

 
Petitioner :- Babu Lal
 
Respondent :- District Magistrate, Pratapgarh And 2 Others
 
Petitioner Counsel :- Devi Prasad Singh
 
Respondent Counsel :- C.S.C.,R.N.Gupta
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Admit.

Issue notice.

Summon the lower court record.

List in the third week of July, 2012.

In the mean time, learned A.G.A. may file counter affidavit.

Order Date :- 29.5.2012

S. Kumar

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