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Rajesh @ Guddu vs The State Of U.P And Anr.
2012 Latest Caselaw 2333 ALL

Citation : 2012 Latest Caselaw 2333 ALL
Judgement Date : 29 May, 2012

Allahabad High Court
Rajesh @ Guddu vs The State Of U.P And Anr. on 29 May, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1857 of 2012
 

 
Petitioner :- Rajesh @ Guddu
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- I.K Misra,S.K Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

In this petition, prayer has been made in context of the order  dated 12.10.2011 passed by this court/Co-ordinate Bench (Satyendra Singh Chauhan, J.) in Criminal Misc. Case (u/s 482 Cr.P.C.) No.3447 of 2011.

It would be appropriate, if this petition is placed before the same Bench.

Let this case be listed before the same Bench after obtaining orders from Hon'ble the Chief Justice/Senior Judge.

Order Date :- 29.5.2012

A.Nigam

 

 

 
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