Chandra Pal Singh vs Harikishan Sisodia And Anr.
2012 Latest Caselaw 2332 ALL

Citation : 2012 Latest Caselaw 2332 ALL
Judgement Date : 29 May, 2012

Allahabad High Court

Chandra Pal Singh vs Harikishan Sisodia And Anr. on 29 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 797 of 2012
 

 
Petitioner :- Chandra Pal Singh
 
Respondent :- Harikishan Sisodia And Anr.
 
Petitioner Counsel :- A.K. Pal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. DELAY CONDONATION APPLICATION NO. 168950 OF 2012.

Issue notice.

Order Date :- 29.5.2012

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