Citation : 2012 Latest Caselaw 2330 ALL
Judgement Date : 29 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- MISC. BENCH No. - 67 of 2012 Petitioner :- Ram Kumar Singh Respondent :- State Of U.P., Thru. Secretary, Home & Others Petitioner Counsel :- Singh Vinod Kumar Respondent Counsel :- G.A. Hon'ble Imtiyaz Murtaza,J.
Hon'ble Vishnu Chandra Gupta,J.
Summon the lower court record and list thereafter for admission.
Order Date :- 29.5.2012
S. Kumar
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