Sonu Paswan vs The State Of U.P And Anr.
2012 Latest Caselaw 2323 ALL

Citation : 2012 Latest Caselaw 2323 ALL
Judgement Date : 29 May, 2012

Allahabad High Court

Sonu Paswan vs The State Of U.P And Anr. on 29 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 
C.M.A. No.48632 of 2012: Application for correction. 
 
In re:
 
Case :- U/S 482/378/407 No. - 1705 of 2012
 

 
Petitioner :- Sonu Paswan
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- A.Z Siddiqui
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

This application has been filed for correction in the memo of petition.

It has been pointed out that instead of "Ram Tahel", "Ram Nath" is required to be mentioned.

Ordered accordingly. Let the correction be made during the course of the day.

Order Date :- 29.5.2012

A.Nigam

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