The New India Assurance Company ... vs Lod Kunwar And Others
2012 Latest Caselaw 2316 ALL

Citation : 2012 Latest Caselaw 2316 ALL
Judgement Date : 29 May, 2012

Allahabad High Court

The New India Assurance Company ... vs Lod Kunwar And Others on 29 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2229 of 2012
 

 
Petitioner :- The New India Assurance Company Ltd.
 
Respondent :- Lod Kunwar And Others
 
Petitioner Counsel :- Brijesh Chandra Naik
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Admit.

Issue notice.

Order Date :- 29.5.2012

Case :- FIRST APPEAL FROM ORDER No. - 2229 of 2012

Petitioner :- The New India Assurance Company Ltd.

Respondent :- Lod Kunwar And Others

Petitioner Counsel :- Brijesh Chandra Naik

Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. STAY APPLICATION.

The stay application is rejected. However, it will be open to the appellant to execute the order of the Tribunal.